Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Assam - Section Section 97 in Assam Panchayat Act, 1994 97. Accounts. - A Zilla Parishad shall keep such accounts in such a manner as may be prescribed by the Government.
