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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(1) in Goa Prisons Rules, 2006

(1)The Superintendent shall visit from time to time the work under execution and see that it is carried out according to the approved plan and estimate. In the event of any hitch or difficulty, the Superintendent shall, if it is within his powers, give the matter prompt attention and assist the Public Works Department authorities in removing it.