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State of Uttar Pradesh - Section

Section 24 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

24. Criteria for crossing the Efficiency Bar.

- No member of the service shall be allowed to cross-
(1)the first efficiency bar unless his work and conduct are reported to be satisfactory and unless his integrity is certified.
(2)the second efficiency bar unless he is found to have worked steadily with distinct ability and his integrity is certified.