Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons

3. Central Authorities.

- 1. Authorities in charge of the implementation of this Agreement for the Contracting States are:- For the Republic of India: Ministry of Home Affairs.- For the Federal Republic of Somalia: Ministry of Justice