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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(A) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

(A)have special knowledge or practical experience in respect of one or more of the following matters, namely:-
(i)agricultural and rural economy,
(ii)banking,
(iii)co-operation,
(iv)economics,
(v)finance,
(vi)law,
(vii)small-scale industry,
(viii)any other matter the special knowledge of, and practical experience in, which would, in the opinion of the Reserve Bank, be useful to the corresponding new bank;