Madhya Pradesh High Court
Principal Commissioner Of Income Tax vs Smt Radha Rani Gupta Prop. Hotel Radikha on 11 April, 2018
THE HIGH COURT OF MADHYA PRADESH ITA-82-2018 (PRINCIPAL COMMISSIONER OF INCOME TAX Vs SMT RADHA RANI GUPTA PROP. HOTEL RADIKHA) 1 Jabalpur, Dated : 11-04-2018 Shri Sanjay Lal, learned counsel for the appellant. As prayed, list alongwith I.T.A.No.83/2018.
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(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY)
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JUDGE JUDGE
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Digitally signed by ANURAG SONI
Date: 2018.04.11 17:15:24 +05'30' hy as ad M of rt ou C h ig H