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State of Arunachal Pradesh - Section

Section 80 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

80. Power to enter upon and survey the land.

- All revenue officers and persons acting under their orders may enter upon and survey the land and demarcate boundaries and so all other acts necessary for the purpose of discharging their duties under the Act or any other law for the time being in force and in so doing, shall cause no more damage than the circumstances of the case may require.