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[Cites 0, Cited by 0] [Section 285D(1)] [Section 285D] [Entire Act]

State of Tamilnadu - Subsection

Section 285D(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)the licensee has contravened any of the provisions of this Chapter or the rules made thereunder or any of the conditions subject to which the licence was granted.