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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(a) in The Manipur Municipalities Act,1994.

(a)the municipalities with the function of-
(i)the preparation of plans for economic development and social justice;
(ii)the performance of functions and the implementation of schemes as may be entrusted to including those in relation to the matters listed in the Schedule;