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Delhi High Court - Orders

Signature Not Verified Digitally ... vs In Item No.28, 32 & 204. Mr Kamal Gupta, Mr ... on 23 January, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                   $~27 to 243
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      LPA 130/2017, W.P.(C) 7777/2009 and CM APPL. Nos.
                          5957/2018, 23567/2018, 38143/2022, W.P.(C) 6337/2020 and
                          CM APPL. 22496/2020, W.P.(C) 1176/2015 and CM APPL.
                          44457/2017, W.P.(C) 3547/2015, W.P.(C) 5899/2016, W.P.(C)
                          6946/2016, W.P.(C) 9624/2016, W.P.(C) 4018/2017 and CM
                          APPL. 17708/2017, W.P.(C) 5221/2017 and CM APPL.
                          4786/2018, W.P.(C) 5239/2017, W.P.(C) 5270/2017, W.P.(C)
                          5288/2017, W.P.(C) 5313/2017,W.P.(C) 5314/2017 and CM
                          APPL. 46025/2017, W.P.(C) 5503/2017, W.P.(C) 5742/2017,
                          W.P.(C) 5743/2017, W.P.(C) 5765/2017, W.P.(C) 6162/2017,
                          W.P.(C) 6219/2017 and CM APPL. 9969/2019, W.P.(C)
                          6248/2017, W.P.(C) 6255/2017, W.P.(C) 6257/2017, W.P.(C)
                          6258/2017, W.P.(C) 6356/2017, W.P.(C) 6366/2017, W.P.(C)
                          6372/2017, W.P.(C) 6426/2017, W.P.(C) 6443/2017, W.P.(C)
                          6445/2017, W.P.(C) 6627/2017, W.P.(C) 6647/2017, W.P.(C)
                          6676/2017, W.P.(C) 6713/2017,W.P.(C) 6764/2017, W.P.(C)
                          6765/2017, W.P.(C) 6772/2017, W.P.(C) 6806/2017, W.P.(C)
                          6810/2017, W.P.(C) 6811/2017, W.P.(C) 6812/2017, W.P.(C)
                          6813/2017, W.P.(C) 6814/2017, W.P.(C) 6817/2017, W.P.(C)
                          6818/2017, W.P.(C) 6820/2017, W.P.(C) 6845/2017, W.P.(C)
                          6850/2017, W.P.(C) 6861/2017, W.P.(C) 6862/2017 and CM
                          APPL. 12387/2020, W.P.(C) 6863/2017, W.P.(C) 6864/2017,
                          W.P.(C) 6875/2017, W.P.(C) 6876/2017, W.P.(C) 6877/2017,
                          W.P.(C) 6881/2017, W.P.(C) 6882/2017, W.P.(C) 6884/2017,
                          W.P.(C) 6885/2017, W.P.(C) 6886/2017, W.P.(C) 6887/2017,
                          W.P.(C) 6888/2017, W.P.(C) 6889/2017, W.P.(C) 6897/2017,
                          W.P.(C) 6898/2017, W.P.(C) 6899/2017, W.P.(C) 7013/2017,
                          W.P.(C) 7018/2017, W.P.(C) 7043/2017, W.P.(C) 7044/2017
                          and CM APPL. 33924/2020, W.P.(C) 7047/2017, W.P.(C)
                          7079/2017, W.P.(C) 7085/2017 and CM No.44161/2022,
                          W.P.(C) 7089/2017, W.P.(C) 7126/2017, W.P.(C) 7130/2017,
                          W.P.(C) 7169/2017 and CM APPL. 38521/2017,W.P.(C)
                          7188/2017, W.P.(C) 7194/2017, W.P.(C) 7231/2017, W.P.(C)
                          7232/2017, W.P.(C) 7233/2017, W.P.(C) 7247/2017, W.P.(C)
                          7255/2017, W.P.(C) 7269/2017, W.P.(C) 7298/2017, W.P.(C)
                          7304/2017, W.P.(C) 7311/2017, W.P.(C) 7327/2017, W.P.(C)


Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:25.01.2023
                           7328/2017, W.P.(C) 7329/2017, W.P.(C) 7333/2017, W.P.(C)
                          7375/2017, W.P.(C) 7443/2017, W.P.(C) 7444/2017, W.P.(C)
                          7829/2017, W.P.(C) 7830/2017, W.P.(C) 7831/2017, W.P.(C)
                          7832/2017, W.P.(C) 7858/2017, W.P.(C) 7860/2017, W.P.(C)
                          7901/2017, W.P.(C) 7918/2017, W.P.(C) 7919/2017, W.P.(C)
                          7947/2017, W.P.(C) 8097/2017, W.P.(C) 8102/2017, W.P.(C)
                          8132/2017, W.P.(C) 8193/2017, W.P.(C) 8250/2017, W.P.(C)
                          8349/2017, W.P.(C) 8358/ 2017, W.P.(C) 8393/2017, W.P.(C)
                          8415/2017, W.P.(C) 8429/2017, W.P.(C) 8434/2017 and CM
                          APPL. 42148/2017, W.P.(C) 8445/2017, W.P.(C) 8453/2017,
                          W.P.(C) 8477/2017, W.P.(C) 8488/2017, W.P.(C) 8501/2017,
                          W.P.(C) 8573/2017, W.P.(C) 8617/2017, W.P.(C) 8631/2017,
                          W.P.(C) 8802/2017, W.P.(C) 8899/2017 and CM APPL.
                          43978/2017, W.P.(C) 8913/2017 and CM APPL. 36466/2017,
                          W.P.(C) 8950/2017 and CM APPL. 36580/2017, W.P.(C)
                          8951/2017 and CM APPL. 36583/2017, W.P.(C) 9002/2017,
                          W.P.(C) 9024/2017, W.P.(C) 9038/2017, W.P.(C) 9041/2017,
                          W.P.(C) 9052/2017, W.P.(C) 9076/2017, W.P.(C) 9122/2017,
                          W.P.(C) 9136/2017, W.P.(C) 9161/2017 and CM APPL.
                          37476/2017, W.P.(C) 9168/2017, W.P.(C) 9208/2017 and CM
                          APPL. 37655/2017, W.P.(C) 9218/2017 and CM APPL. Nos.
                          37669/2017 & 40733/2017, W.P.(C) 9277/2017, W.P.(C)
                          9323/2017, W.P.(C) 9350/2017, W.P.(C) 9357/2017, W.P.(C)
                          9363/2017, W.P.(C) 9366/2017, W.P.(C) 9368/ 2017, W.P.(C)
                          9369/2017, W.P.(C) 9941/2017 and CM APPL. 40513/2017,
                          W.P.(C) 10367/2017, W.P.(C) 10609/ 2017, W.P.(C)
                          11126/2017, W.P.(C) 11239/2017, W.P.(C) 11290/2017,
                          W.P.(C) 527/2018, W.P.(C) 532/2018, W.P.(C) 533/2018,
                          W.P.(C) 1642/2018, W.P.(C) 2089/2018, W.P.(C) 2742/2018,
                          W.P.(C) 5904/2018, W.P.(C) 6217/2018 and CM APPL.
                          24000/2018, W.P.(C) 6275/2018 and CM APPL. 24210/2018,
                          W.P.(C) 6289/2018 and CM APPL. 24231/2018, W.P.(C)
                          6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018,
                          W.P.(C) 6965/2018 and CM APPL. 28406/2018, W.P.(C)
                          6978/2018, W.P.(C) 6992/2018, W.P.(C) 6993/2018, W.P.(C)
                          9098/2018 & CM APPL. 35118/2018, W.P.(C) 11226/2018,
                          W.P.(C) 11245/2018, W.P.(C) 11752/2018 & CM APPL.
                          45522/2018, CM APPL. 45523/2018, W.P.(C) 11855/2018 &
                          CM APPL. 45920/2018, W.P.(C) 13673/2018,W.P.(C) 42/2019,


Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:25.01.2023
                           W.P.(C) 1430/2019 & CM APPL. 6559/2019, W.P.(C)
                          1543/2019 & CM APPL. 7127/2019, W.P.(C) 1588/2019 & CM
                          APPL. 7324/2019, W.P.(C) 2495/2019, W.P.(C) 3114/2019,
                          W.P.(C) 3120/2019, W.P.(C) 7710/2019, W.P.(C) 8989/2019 &
                          CM APPL. 50778/2019, W.P.(C) 8994/2019 & CM APPL.
                          50903/2019, W.P.(C) 9111/2019, W.P.(C) 11439/2019 & CM
                          APPL. 47031/2019, CM APPL. 47032/2019, W.P.(C)
                          12361/2019 &CM APPL. 50590/2019,W.P.(C)12616/2019,
                          W.P.(C) 12622/2019, W.P.(C) 12628/2019, W.P.(C)
                          12654/2019 & CM APPL. 51656/2019, CM APPL. 51657/2019,
                          W.P.(C) 12665/2019, W.P.(C) 12702/2019, W.P.(C)
                          12703/2019, W.P.(C) 12790/2019, W.P.(C) 12798/2019
                          W.P.(C) 13381/ 2019 & CM APPL. 54313/2019, W.P.(C)
                          822/2020, W.P.(C) 1942/2020 & CM APPL. 6801/2020,
                          W.P.(C) 3476/2020 & CM APPL. 12337/2020, W.P.(C)
                          6571/2020 & CM APPL. 22963/2020,W.P.(C) 7231/2020 &
                          CM APPL. 24417/2020, CM APPL. 24418/2020, W.P.(C)
                          10275/2020 & CM APPL. 32529/2020, CM APPL.
                          32530/2020,W.P.(C) 207/2021 & CM APPL. 561/2021, W.P.(C)
                          1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021,
                          W.P.(C) 10573/2021 & CM APPL. 32609/2021, W.P.(C)
                          13728/2021 & CM APPL. 43378/2021, W.P.(C) 13914/2021 &
                          CM APPL. 43916/2021, W.P.(C)1524/2022&CM APPL.
                          4367/2022&CM APPL. 4368/2022, W.P.(C)6082/2022,
                          W.P.(C) 11257/2022 & CM APPL. 33053/2022 W.P.(C)
                          11509/2022 & CM APPL. 34042/2022, W.P.(C) 11658/2022 &
                          CM APPL. 34618/2022, CM APPL. 34619/2022, W.P.(C)
                          11736/2022 & CM APPL. 34908/2022
                          Presence:

                          Ms. Diya Kapur and Mr. Aditya Ladha, Advocates for petitioner
                          in Item no.28, 32 & 204.
                          Mr Kamal Gupta, Mr Sparth Aggarwal and Ms Paridhi Bist,
                          Advocates for petitioner in Item Nos.29,43,45,74,75,76,78,96,
                          97,98,99,100,101,103,114,116,117,118,122,123,125,126,141,
                          148,188,190,201,215,220,229 & 239.
                          Mr. Puneet Batra, Mr. S.P. Kamrah & Mr. B.C. Pandey,
                          Advocates for petitioner in Item No.31,44,&136.
                          Mr. Ashok Agarwal, Mr. Kumar Utkarsh & Mr. Manoj Kumar,

Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:25.01.2023
                           Advocates for petitioner in Item no.28.
                          Ms Avani Malik, Adv. for petitioner in Item No.30.
                          Mr Inder Chand, Mr Sidhharth and Ms Himanshi Gupta,
                          Advocates for petitioner.
                          Mr. Anil Kher, Senior Advocate with Mr. Aditya Narain,
                          Advocate for petitioner in Item No.36.
                          Mr. Srijan Sinha, Mr. Parul Dhurvey & Mr. Naveen Soni,
                          Advocates for the petitioner in Item No.38.
                          Mr. Parvinder Chauhan & Mr. Aman Ghawana, Advs. for the
                          petitioner in item no.140.
                          Ms. Priya & Mr. Sumit Khatri, Advs. in item no.233.
                          Mr Aditya Chauhan, Advocate for petitioner.
                          Mr. Ravi Kr. Aggarwal & Mr. Ishaan Aggarwal, Advocates for
                          petitioner in Item no.42.
                          Mr. Puneet Saini, Adv. for the petitioner in item no.142.
                          Mr. Virat Anand, Mr. Harish Nadda, Mr. Kumar Shashank,
                          Advs. for the petitioners in item no.30.
                          Mr. Puneet Mittal, Sr. Adv. with Mr. Rupendra Pratap Singh, Ms.
                          Varnika Gupta & Mr. Siddharth Saxena, Advs. in item
                          nos.47,58,59,60&104.
                          Mr.       Rupendra        Pratap      Singh,      Ms      Sakshi
                          MendirattaandMr.Siddhart Saxena, Advocates for petitioner.
                          Mr. Pramod Gupta with Ms. Poonam Meena, Ms. Himanshi&
                          Mr. Utkarsha, Advocates.              for petitioner in Item
                          nos.48,49,50,51,77,79,84,105,107,108,110,111,112,143,144,14
                          5,146,147,160,178,186,189,195,196,197,206,207,211,212,213,2
                          14,216,226,234,240,241,242&243.
                          Mr. Satinder Singh Mahtur, Advocate for petitioner in Item No.
                          81.
                          Mr Atul Jain, Advocate for petitioner in Item Nos.83,94&95.
                          Mr. M P Siddiqui, Mr. Manish Gusain& Ms. Jyotsna Bhardwaj,
                          Advocates for petitioner in Item no.115.
                          Mr. K. P. Sundar Rao and Mr Nimish Chib, Advocates. for
                          petitioners in Item nos. 46,52,53,54,55,56,57,61,62,63,64,65,66,
                          67,68,69,70,71,72,73,80,81,82,84,85,86,87,88,89,90,91,92,93,
                          121,128,129,130,131,132,133,134,135,138,139,149,152,157,
                          158,161,162,163,164,166,169,171,172,173,174,175,176,179,
                          181,182,183,184,185,208,209,210,217,218,219,221,222,223,
                          224,225&228


Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:25.01.2023
                           Mr. Uday Bedi, Adv. for petitioner in Item No.102.
                          Ms. Apoorva Pandey & Ms. Srishti Aggarwal, Advocates for
                          petitioner in Item no.109.
                          Mr Anand Yadav, Advocate for petitioner in Item No.113.
                          Mr Onkar Prasad, Advocate for petitioner in Item No.119.
                          Mr. Ankit Yadav & Mr. Ayush Sharma, Advocates for petitioner
                          in Item no.120.
                          Mr. Harkirat Singh, Adv. for the petitioner in item no.37.
                          Mr. Ankit Jain, Adv. the petitioner in item no.39.
                          Mr. R.M. Sinha, Mr. P.M. Sinha, Ms. Namita Sinha & Ms.
                          Nandini Harsh, Advocates for petitioner.
                          Ms Aarzoo Aneja and Ms Vanshita Gupta, Advocates for
                          petitioner.
                          Mr. Vedanta Varma, Mr. Vibhor Kush, Mr. Akhil Kr. Gupta &
                          Mr. Shubhankar Chaudhary, Advs. for petitioners in Item
                          Nos.170,193,230&231.
                          Mr Shekhar Nanavaty and Ms Rambha Singh, Advocate for
                          petitioner.
                          Mr. Pranav Rishi, Advocate for petitioner in Item Nos.191&192.
                          Ms. AwantikaManohar, Advocate for petitioner in Item Nos.
                          193&203.
                          Mr. H.L. Tiku, Senior Advocate with Ms. Yashmeet Kaur and
                          Mr. Akshay Singh, Advocates for petitioner in Item Nos.194&
                          205.
                          Mr Amitesh Kumar, Advocate for the petitioner in Item no.198.
                          Mr. Amitesh Kumar, Mr. Priti Kumari & Mr. Mrinal Kishore,
                          Advs. for the petitioner in item no.190.
                          Mr Udit Dwivedi, Advocate for petitioner in Item
                          No.200,199&238.
                          Mr Santosh Kumar Pandey, Advocate for petitioner in Item No.
                          232.
                          Mr Shekhar Dasi, Advocate for petitioner in item no.235.
                          Mr. Saurabh Chadda & Mr. Rohit Bhagat, Advs. for the
                          petitioner in item no.124.
                          Mr. Santosh Kumar Tripathi & Mr. Arun Panwar, Ms. Mehak
                          Rankawat, Mr. Pradyuman Rao & Mr. Tapesh Raghav,
                          Advocates for Respondents in Item no.27-242.
                          Mr. Satyakam, ASC with Ms. Pallavi Singh, Advocate for
                          Respondent.


Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:25.01.2023
                           Mr. Gautam Narayan, ASC with Mr. Unmukt Gera, Advocate for
                          respondent in Item no.29.
                          Mr. Amit Sibal, Senior Advocate with Mr. Pramod Gupta, Ms.
                          Poonam Meena, Ms. Himanshi& Ms. Utkarsha Srivastava,
                          Advocates for R-3/Action Committee.
                          Mr Vikrant N. Goyal, Ms Ayushi Garg and Ms Tesu Gupta,
                          Advocates for UOI in Item No.27&28.
                          Mr. Anuj Aggarwal, ASC, GNCTD with Ms. Arshya Singh, Ms
                          Ayushi Bansal and Mr. Sanyam Suri, Advocates in Item no.30
                          Mr. Rishikesh Kumar, ASC, GNCTD with Mr. Aditya Raj, Ms.
                          Sheenu Priya, Mr. Sumit Chaudhary, Mr. Mohd. Zaid & Mr.
                          Sudhir Shukla, Advocates for Respondent/DOE in item
                          nos.39,47,52,57,62,66,82,96,99,116,122,124,131,132,134,138,1
                          44, 150, 152, 153, 160,161,165,166,168,182,183&184.
                          Mr. Bhagwan Swaroop Shukla, CGSC with Mr. R. R. Mishra,
                          Advocate for UOI in Item no.185.
                          Mr Sushil Kumar Pandey, Senior Panel Counsel for UOI with Mr
                          Kuldeep Singh, Advocate.
                          Mr. Sameer Vashisht, Adv. for respondents in Item Nos.
                          69,89,187&236.
                          Mr. Udit Malik, ASC for GNCTD in Item No. 73, 84 & 120.
                          Mr. Aman Naqvi & Ms. Shadan Farasat, ASC for respondents.
                          Ms. Mehak Nakra, ASC (Civil) for GNCTD.
                          Mr. Satender Kumar, Adv. for respondent.
                          Mr. Bhagwan Swaroop Shukla, CGSC with Mr. Vikram,
                          Advocate for UOI.
                          Mr. Jawahar Raja, ASC(C) for GNCTD in Item
                          Nos.185,186,191,202&203.
                          Mr DivyamNandrajog, Advocate for GNCTD in Item No.197.
                          Mr. Abhishek Puri & Ms. Surbhi Gupta, Advs. for petitioner in
                          Item no.33
                          Mr. Udit Malik & Mr. Vishal Chanda, Advs. for respondent in
                          Item no.72.

                          CORAM:
                          HON'BLE MR. JUSTICE VIBHU BAKHRU
                          HON'BLE MR. JUSTICE AMIT MAHAJAN
                                       ORDER

% 23.01.2023 Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:25.01.2023

1. It is already 04:45 p.m.

2. The matters cannot be taken up today due to paucity of time.

3. List for further proceedings on 23.02.2023 \ VIBHU BAKHRU, J AMIT MAHAJAN, J JANUARY 23, 2023 'gsr' Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:25.01.2023