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[Cites 0, Cited by 0] [Section 279A] [Entire Act]

Union of India - Subsection

Section 279A(2) in Constitution of India, 1950

(2)The Goods and Services Tax Council shall consist of the following members, namely:-
(a)the Union Finance Minister........................ Chairperson;
(b)the Union Minister of State in charge of Revenue or Finance................. Member;
(c)the Minister in charge of Finance or Taxation or any other Minister nominated by each State Government....................Members.