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[Cites 0, Cited by 0] [Section 337] [Entire Act]

State of West Bengal - Subsection

Section 337(8) in The West Bengal Motor Vehicles Rules, 1989

(8)Framing of issues. - After considering any written statement, the evidence of the witnesses examined and the result of any local inspection, the Claims Tribunal shall proceed to frame issues upon which the right decision of the case appears to depend.