Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 492] [Entire Act] Bengal Presidency - Subsection Section 492(vi) in Police Regulations, Bengal , 1943 (vi)all persons convicted under the Arms, Opium and Excise Acts who are believed to be illicit dealers in arms, opium of cocaine ; and also all seamen convicted of arms smuggling;
