Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 37 in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.) 37. Further provisions respecting rules. - All rules made under section 36 shall be published in the Government Gazette and on such publication shall have effect as if enacted in this Act.
