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Union of India - Section

Section 4 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

4. Incorporation of Institute.

- The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, an Institute functioning under the Union Ministry of Health and Family Welfare, is hereby constituted a body corporate by the name aforesaid and as such body corporate, it shall have perpetual succession and a common seal with power, subject to the provisions of this Act, to acquire, hold and dispose of property and to contract and shall, by that name, sue and be sued.