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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(6)(iii) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(iii)the excavation of mineral shall be done by way of uniform stripping of mineral in a scientific manner;