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Union of India - Section

Section 30 in The Right of Children to Free and Compulsory Education Rules, 2010

30. Functions of the National Advisory Council.

(1)The National Advisory Council shall function in an advisory capacity.
(2)The National Advisory Council shall perform one or more of the following functions, namely: -
(a)review
(i)norms and standards specified in the Schedule;
(ii)compliance with teacher qualifications and trainings; and
(iii)implementation of section 29;
(b)commission studies and research for the effective implementation of the Act;
(c)coordinate with the State Advisory Councils;
(d)act as an interface between the public and the media and the Central Government in creating awareness, mobilisation, and a positive environment for the implementation of the Act.
(3)The National Advisory Council shall prepare reports relating to the reviews, studies and research undertaken by it and furnish the same to the Central Government.