Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(4) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(4)The terms and conditions of the service of the Chairperson and Members of the Committee shall not be varied to their disadvantage during their tenure of office.