Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 49 in The M.P. Civil Services (Leave) Rules, 1977 49. [x x x] [Omitted by Notification No. G-3-1-96-C-IV, dated 29-3-1996 (w.e.f. 10-5-1996).]
