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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(2)(c) in Bihar Factories Rules, 1950

(c)Flushing.-Unless it is of constant flushing type the urinals shall be flushed from a tank, the capacity of which shall not be less than 3 gallons per urinal or seat, by a 1½ inch connection and down the faces by means of a galvanised iron perforated pipe.