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State of Bihar - Section

Section 87 in Bihar Board's Miscellaneous Rules, 1958

87. Sub-treasury inspection by Sub-Divisional Officer.

- The Sub-Divisional Officer shall make a systematic inspection of the working of his treasury once in six months. When a second officer is attached to a sub-division and is placed in charge of the sub-treasury he must still satisfy himself by an inspection at least once in three months that the work is being done according to rules.