Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 13 in The Karnataka Certain Inams Abolition Act, 1977

13. Amount payable how determined.

(1)The amount payable in respect of a personal inam shall be determined in accordance with the provisions of this Chapter.
(2)The amount shall be determined for the inam as a whole and not separately for each of the interests therein.