Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963 12. It is the duty of the District Judge to attend to the practical training of probationer placed under him.
