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[Cites 0, Cited by 0] [Section 283] [Entire Act]

State of Uttar Pradesh - Subsection

Section 283(iii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iii)promoting health of women and children, the small family norm, and elimination of social evils like drinking, dowry, child marriage etc.;