Supreme Court - Daily Orders
Food Inspector/ Food Safety Officer vs Parvinder Malik on 19 September, 2014
Bench: H.L. Dattu, S.A. Bobde
ITEM NO.21 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.)......of 2014
CRLMP No. 15539/2014
(Arising out of impugned final judgment and order dated
06/12/2013 in CRLP No. 703/2013 passed by the High Court Of
Delhi At N. Delhi)
FOOD INSPECTOR/ FOOD SAFETY OFFICER Petitioner(s)
VERSUS
PARVINDER MALIK Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date :19/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Pinki Anand, ASG
Ms. Gunwant Dara, Adv.
Ms. Neera Gupta, Adv.
Mr. D.S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.09.19 16:54:14 IST Reason: