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Supreme Court - Daily Orders

Food Inspector/ Food Safety Officer vs Parvinder Malik on 19 September, 2014

Bench: H.L. Dattu, S.A. Bobde

                ITEM NO.21                       COURT NO.2               SECTION II

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (Crl.)......of 2014
                                               CRLMP No. 15539/2014

                (Arising out of impugned final judgment and order dated
                06/12/2013 in CRLP No. 703/2013 passed by the High Court Of
                Delhi At N. Delhi)

                FOOD INSPECTOR/ FOOD SAFETY OFFICER                       Petitioner(s)

                                                        VERSUS

                PARVINDER MALIK                                   Respondent(s)
                (With appln. (s) for c/delay in filing SLP and office report)

                Date :19/09/2014 This petition was called on for hearing today.

                CORAM :
                              HON'BLE MR. JUSTICE H.L. DATTU
                              HON'BLE MR. JUSTICE S.A. BOBDE

                For Petitioner(s)        Ms.   Pinki Anand, ASG
                                         Ms.   Gunwant Dara, Adv.
                                         Ms.   Neera Gupta, Adv.
                                         Mr.   D.S. Mahra,Adv.

                For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.09.19 16:54:14 IST Reason: