Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(3) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012 (3)The candidate shall be required to attend Preliminary Examination, physical test and Main Examination at his own expenses.
