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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(v) in The U.P. Cinematograph Rules, 1951

(v)Walls of passages, gangways or corridors shall not have any recess nor shall there be any projection there from within 6 feet of the ground Light shall not be hung to a height less than 7 feet above floor level. Fire appliances are not included within the purview of this sub-rule.