Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(xviii) in The Manipur Municipalities Act,1994.

(xviii)providing for the inspection of milch cattle and prescribing the measures to be taken on the occurrence among them of infections or contagious diseases; and prescribing and regulating the construction, dimensions, ventilation, lighting, cleansing drainage and water-supply of. dairies and cattle-sheds in the occupation of persons carrying on the trade of dairymen or milksellers;