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[Cites 0, Cited by 0] [Section 51] [Entire Act]

British India - Subsection

Section 51(4) in Bills of Exchange Act 1882

(4)Subject to the provisions of this Act, when a bill is noted or protested, [F8it may be noted on the day of its dishonour and must be noted not later than the next succeeding business day]. When a bill has been duly noted, the protest may be subsequently extended as of the date of the noting.