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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(x) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(x)to formulate suitable policy for increasing public investment in the development of infrastructure for post-harvest management and for marketing of agriculture produce and to invite / increase private sector investment;