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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(2)If any elector refuses to allow his left forefinger to be inspected or marked in accordance with a view to removing the ink mark, he shall not be supplied with any ballot paper or allowed to cast his/her vote.