Section 6(3) in The Maharashtra State Board of Technical Education Act, 1997
(3)Nothing in sub-section (2) shall affect the power of Government to transfer, in the exigencies of public service, the Director to any other post under Government during such term; and if the Director, is superannuated in the service of the Government he shall cease to be the Director, unless his services are extended or he is re-employed. In the service of the Government and he is not transferred to some other post.
