Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(c) in The Himachal Pradesh National Law University Act, 2016

(c)to consider and pass resolution on the annual report, financial estimates and audit reports on the accounts of the University;