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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(8) in Uttar Pradesh State Universities Act, 1973

(8)The Executive Council may, subject to any conditions laid down in the Statutes, delegate such of its powers as it deems fit to an officer or any other authority of the University, or to a Committee appointed by it.