Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 13 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005 13. Completion of Counseling. - Counseling shall be continued till all the applicants are covered as per the time frame/ Schedule communicated by the Director of School Education.
