Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 69 in Kerala Survey and Boundaries Rules, 1964 69. Fee remitted under rule 68 not to be refunded. - The fee remitted along with the application referred to in rule 68 shall not be refunded under any circumstances.Survey of Minor Circuit Fields
