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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(1)Unless he is a citizen of India or a subject of Nepal or Bhutan or permanent original resident of Madhya Pradesh;