Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(2)(ii) in The Rajasthan Housing Board Act, 1970 (ii)undertake research on various problems connected with housing in general and find out in particular the economical methods of constructing houses suited to local conditions: