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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum size of the plot for commercial use shall be:-
(a)as per the approved lay out plan :-
(b)In case of areas within the erstwhile Municipal Limits of old Faridabad and Ballabgarh towns or falling in villages forming part of Faridabad Complex Administration the size of plot shall be as obtained on 15th January, 1972.