Chattisgarh High Court
Dashi Ram Patel vs State Of Chhattisgarh 29 Wps/4031/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4023 of 2018
Dashi Ram Patel Versus State Of Chhattisgarh
18.06.2018Shri F.S. Khare, counsel for the petitioner.
Ms. Sunita Jain, Panel Lawyer for the State. State counsel would take notice and file reply within four weeks. List thereafter.
Sd/-
Sharad Kumar Gupta Judge kkd