Supreme Court - Daily Orders
Ashok Argal vs Bhagirath Prasad &Amp Ors. on 27 August, 2014
ITEM NO.11 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 31716/2010
ASHOK ARGAL Petitioner(s)
VERSUS
BHAGIRATH PRASAD & ORS. Respondent(s)
(with appln. (s) for c/delay in filing rejoinder and permission and
interim relief and office report)
Date : 27/08/2014 This petition was called on for hearing today.
For Petitioner(s) Mr. D. N. Goburdhan ,Adv.
For Respondent(s) Mr. Ashok Mathur ,Adv.
Mr. M.P. Singh,Adv.
Mr. Mishra Saurabh,Adv.
Mr. B. S. Banthia ,Adv.
Ms. Meenakshi Arora ,Adv.
Mr. Aniruddha Deshmukh,Adv.
Mr. Mohit D. Ram,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has already filed the counter affidavit as gets revealed from the perusal of the office report.
The Learned counsel for the respondent No.2 seeks and is given four weeks' time to file the counter affidavit.
The office report further states that the right of the respondent Nos. 3-5 to file the counter affidavit has already been Signature Not Verified closed by order dated 22.11.2013.
Digitally signed by Madhu Grover Date: 2014.08.29 09:55:49 ISTReason: List again on 13.11.2014.
(M K HANJURA) Registrar MG