Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(2)(a) in Management and Preservation of Properties of Religious Institutions Rules (a)by publication of advertisement in one or more daily newspapers having circulation in the area in which the institution is situate; or