Section 81(2)(i) in The M.P. Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(2)(i) in The M.P. Motor Vehicles Rules, 1994

(i)in the case of a wild or ferocious animal, a suitable cage of sufficient strength to contain the animal securely at all times, either separate from or integral with the load body of the vehicle is provided; and

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State of Madhya Pradesh - Subsection

Section 81(2)(i) in The M.P. Motor Vehicles Rules, 1994