Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act] State of West Bengal - Subsection Section 45(1)(f) in The West Bengal Panchayat Act, 1973 (f)all sums received as gift or contribution and all income form any trust or endowment made in favour of the Gram Panchayat;