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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(1)(B) in The Bombay Electricity Duty Rules, 1962

(B)a register of sales containing particulars as respects the monthly sales of energy made for different purposes to each consumer and the Parts under which duty is leviable on the consumption of energy so supplied :