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Calcutta High Court (Appellete Side)

Md. Samim Akhtar Khan vs The State Of West Bengal & Ors on 26 July, 2022

Author: Abhijit Gangopadhyay

Bench: Abhijit Gangopadhyay

26.07.2022 Item No.86 Ct. No.17 S.A. WPA 9245 of 2022 Md. Samim Akhtar Khan

-vs-

The State of West Bengal & Ors.

Mr. Bhaskar Prosad Vaisya, ld. AGP Mr. Arindam Chattopadhyay ...for the State Nobody appears for the petitioner at the time of call though the State is present. Let the matter go out of the list.

Liberty to mention.

(Abhijit Gangopadhyay, J.)