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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3)(h) in Rajasthan District Mineral Foundation Trust Rules, 2016

(h)Sanitation - Collection. Transportation and Disposal of Waste, Cleaning of public places, provision of proper Drainage and Sewage Treatment Plant provision for Disposal of Fecal Sludge, provision of Toilets and other related activities.
(B)Other priority Areas - Upto Fourthly percentage of the fund to be utilized under these heads: