Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(1)(ii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (ii)sufficient opportunity shall be given to enable a woman to withdraw from such land or building;