Calcutta High Court
The New Red Bank Tea Co. Pvt. Ltd vs Terai Tea Co. Pvt. Ltd. & Ors on 5 January, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 297 of 1992
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE NEW RED BANK TEA CO. PVT. LTD. Plaintiff/Petitioner/Applicant
Versus
TERAI TEA CO. PVT. LTD. & ORS. Defendant/Respondent
For Plaintiff/Petitioner : Mr. Asis Banerjee, Advocate For Defendant/Respondent :
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA Date : 5th January, 2010.
The Court : Let the suit go out of the list for the time being. Liberty to mention.
All parties concerned to act on a xerox signed copy of this order upon the usual undertakings.
(MAHARAJ SINHA, J.) G/