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Calcutta High Court

The New Red Bank Tea Co. Pvt. Ltd vs Terai Tea Co. Pvt. Ltd. & Ors on 5 January, 2010

Author: Maharaj Sinha

Bench: Maharaj Sinha

                                CS No. 297 of 1992

                       IN THE HIGH COURT AT CALCUTTA

Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction

                                  ORIGINAL SIDE




THE NEW RED BANK TEA CO. PVT. LTD.            Plaintiff/Petitioner/Applicant

    Versus

TERAI TEA CO. PVT. LTD. & ORS.                Defendant/Respondent

For Plaintiff/Petitioner : Mr. Asis Banerjee, Advocate For Defendant/Respondent :

BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA Date : 5th January, 2010.
The Court : Let the suit go out of the list for the time being. Liberty to mention.
All parties concerned to act on a xerox signed copy of this order upon the usual undertakings.
(MAHARAJ SINHA, J.) G/