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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(4) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(4)Where the Authority seizes any mechanical equipment/device under clause (g) of subsection (1) it shall, as soon as may be, report to Magistrate and take his orders as to the custody thereof.